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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(a) in The U.P. (Regulation Of Building Operations) Rules, 1985

(a)the boundaries of the site with dimensions and the details of any contiguous land indicating the shajra numbers or any other equivalent local denomination, and in case, the contiguous land owned by the applicant had been sub-divided earlier, public facilities provided in it and all streets within it opening out in the site for which the permission is being sought;