Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Odisha - Subsection Section 17(3) in The Orissa State Lottery Rules, 1983 (3)The expenditure on establishment for running the State Lotteries will be recorded under the head "Demand No. 5-265-Other Administrative Services-Other Expenditure".
