Section 17 in The Orissa State Lottery Rules, 1983
17. Accounting.
(1)The receipts from the State Lottery Scheme shall be credited under the head "068-Miscellaneous General Services-State Lotteries".(2)The expenditure on payment of prize money shall be debitable to "Demand No. 5-268-Miscellaneous General Services-State Lotteries".(3)The expenditure on establishment for running the State Lotteries will be recorded under the head "Demand No. 5-265-Other Administrative Services-Other Expenditure".(4)The net proceeds of the State Lottery Scheme shall be utilised for any of the specific project/projects as may be decided by Government from time to time.
