Section 12(8)(c) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

[Cites 0, Cited by 0] [Section 12(8)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(8)(c) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(c)overboard scuppers, sanitary discharges or other outlets close to the waterline shall not be of a material likely to fail in the event of fire and thereby give rise to a danger of flooding; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 12(8)(c) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974