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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(8) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(8)In every ship-
(a)paints, varnishes and other surface materials having a nitrocellulose or other highly inflammable base shall not be used in accommodation spaces, machinery spaces and control stations;
(b)pipes intended to convey oil or other combustible liquids shall be of a material acceptable to the Central Government having regard to the risk of fire;
(c)overboard scuppers, sanitary discharges or other outlets close to the waterline shall not be of a material likely to fail in the event of fire and thereby give rise to a danger of flooding; and
(d)cellulose nitrate film shall not be used in cinematograph installations.