Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 187(1)] [Section 187] [Entire Act] State of Andhra Pradesh - Subsection Section 187(1)(i) in Andhra Pradesh Panchayat Raj Act, 1994 (i)Standing Committee for Planning and Finance: District Plan, budget, taxation, finance and coordination of the work relating to other committees.