Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(b) in Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958 (b)A register of such members shall be prepared, revised and brought up-to-date on the 31st March of every year by the Sarvodaya Panchayat.
