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State of Tamilnadu - Section

Section 3 in Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958

3. Membership.

(a)All the adult residents of Gramdan village, who hive opted for Gramdan, shall be the members of Sarvodaya Panchayat.
(b)A register of such members shall be prepared, revised and brought up-to-date on the 31st March of every year by the Sarvodaya Panchayat.