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State of Jammu-Kashmir - Section

Section 27 in Srinagar and Jammu Cluster Universities Act, 2016

27. The Deans.

(1)There shall be a Dean of each Faculty who shall be nominated by the Vice-Chancellor by rotation according to seniority in the manner and subject to such conditions as may be prescribed by the Statutes :Provided that the office of the Dean of a Faculty shall be held by a member of the Faculty who is a Cluster University Professor in a subject comprised in the Faculty and in case there is no Cluster University Professor in any subject comprised in a Faculty, it may be held by a member of the Faculty who is the Principal or senior most Professor/Associate Professor in a College in the same Faculty :Provided further that no person shall hold the office of the Dean for more than two consecutive terms except where there is no other person eligible to hold the office.
(2)The Dean of Faculty shall be responsible for the due observance of the Statutes and Regulations relating to his Faculty.
(3)Each Faculty shall comprise such subjects of study as may be prescribed by the Regulations.