Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(2) in Srinagar and Jammu Cluster Universities Act, 2016

(2)The Dean of Faculty shall be responsible for the due observance of the Statutes and Regulations relating to his Faculty.