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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(3) in U.P. Irrigation Department Mechanical Engineers (Subordinate) Service Rules, 1992

(3)The Selection Committee shall consider the cases of the candidates on the basis of records referred to in sub-rule (2) supra and, if it considers necessary it may interview the candidates also.