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State of Uttar Pradesh - Section

Section 16 in U.P. Irrigation Department Mechanical Engineers (Subordinate) Service Rules, 1992

16. Procedure for recruitment by promotion.

(1)Recruitment by promotion shall be made on the basis of seniority subject to rejection of unfit through a selection committee to be constituted in accordance with the Uttar Pradesh Constitution of Departmental Promotion Committee (for Posts Outside the Purview of Service Commission) Rules, 1992.
(2)The Appointing Authority shall prepare eligibility lists of candidates in accordance with the Uttar Pradesh Promotion by Selection (on Posts Outside the Purview of the Public Service Commission) Eligibility List Rules, 1986 and place it before Selection Committee along with the character rolls and such other records, pertaining to them as may be considered proper.
(3)The Selection Committee shall consider the cases of the candidates on the basis of records referred to in sub-rule (2) supra and, if it considers necessary it may interview the candidates also.
(4)The Selection Committee shall prepare a list of selected candidates, arranged in order of seniority as it stood in the cadre from which they are to be promoted and forward the same to the Appointing Authority.