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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(1) in The M.P. Boiler Attendants' Rules, 1958

(1)Candidates for Examination for certificate of competency shall pay the following fees which shall not, except as otherwise provided in these rules be refundable :
(i) Examination fee for first class and second class (Generalcandidate) Rs. 250/-
(ii) Examination fee for first class and second class (ScheduledCaste and Scheduled Tribe candidate). Rs. 100/-
(iii) Duplicate Certificate Rs. 50/-
(iv) Endorsement of Certificate under Rule 22 Rs. 100/-]