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[Section 23]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 23(1) in The M.P. Boiler Attendants' Rules, 1958
| (i) | Examination fee for first class and second class (Generalcandidate) | Rs. 250/- |
| (ii) | Examination fee for first class and second class (ScheduledCaste and Scheduled Tribe candidate). | Rs. 100/- |
| (iii) | Duplicate Certificate | Rs. 50/- |
| (iv) | Endorsement of Certificate under Rule 22 | Rs. 100/-] |