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State of Madhya Pradesh - Section
Section 23 in The M.P. Boiler Attendants' Rules, 1958
23. [ Fees. [Substituted by Notification No. F. 2-1-1-98-A-XI, dated 30th September 1999, published In Madhya Pradesh Rajpatra Pari IV (Ga), dated 22-10-1999.]
| (i) | Examination fee for first class and second class (Generalcandidate) | Rs. 250/- |
| (ii) | Examination fee for first class and second class (ScheduledCaste and Scheduled Tribe candidate). | Rs. 100/- |
| (iii) | Duplicate Certificate | Rs. 50/- |
| (iv) | Endorsement of Certificate under Rule 22 | Rs. 100/-] |