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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(6) in The Orissa Children's and Women's Welfare Service Rules, 1989

(6)Persons included in the final list as referred to in Sub-rule (5) shall be offered appointment by the Director in the order in which their names appear in the final list.