Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 147 in Tamil Nadu Co-operative Societies Rules, 1988 147. Appointment of paid Secretary. - [Omitted by G.O. Ms. No. 128, Co-operation, Food and Consumer Protection (Cj1), dated 11th July, 2005, with effect from 21st September, 2005.]
