Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act]

State of Tamilnadu - Subsection

Section 90(3)(ii) in Tamil Nadu Co-operative Societies Rules, 1988

(ii)the President of the Tamil Nadu Co-operative Union, Chennai shall be the Vice-President of the committee;