Section 48(22) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975
(22)Any attempt on the part of supervisor-(a)to conceal any irregularity committed by any candidate;(b)to conceal any case of impersonation;(c)to give or to cause to give question paper, answer book or supplementary answer book to any unauthorised person;(d)to admit any unauthorised person to the examination hall;(e)to overlook irregularities committed by any candidate from the block;- shall amount to serious act of dereliction of duties and is liable for penalties as inflicted by the Board with a report to the respective management of the school.
