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[Cites 0, Cited by 0] [Section 48(22)] [Section 48] [Entire Act]

State of Goa - Subsection

Section 48(22)(c) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(c)to give or to cause to give question paper, answer book or supplementary answer book to any unauthorised person;