Bombay High Court
Jethanand Jiwatram Lalwani And 9 Ors vs Krishna(Khar) Co-Operative Housing ... on 18 February, 2019
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO. 94 OF 2016
In
SUITS 426 OF 2013
Krishna (khar) Co-operative Hsg Society Ltd ....Petitioner
And8 Ors
V/S
M/s Radha Kishan Construction And 7 Ors And ....Respondent
Mr. Jaikishan Kamlakant Vanjari And Anr (applicants) WITH NOTICE OF MOTION (SUITS) NO. 1024 OF 2013 In SUITS 426 OF 2013 Krishna (khar) Co-operative Hsg Society Ltd ....Petitioner And8 Ors V/S M/s Radha Kishan Construction And 7 Ors ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 439 OF 2016 In SUITS 426 OF 2013 Krishna (khar) Co-operative Hsg Society Ltd ....Petitioner And8 Ors V/S M/s Radha Kishan Construction And Ors ....Respondent WITH Page 1/5 ::: Uploaded on - 18/02/2019 ::: Downloaded on - 18/03/2019 00:59:19 ::: COURT RECEIVER REPORT NO. 44 OF 2014 In SUITS 426 OF 2013 Krishna (khar) Co-operative Hsg Society Ltd ....Petitioner And Ors V/S M/s Radha Kishan Construction And Ors ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 683 OF 2016 In SUITS 137 OF 2016 Kishore Sugnomal Savalani And Rupawanti K ....Petitioner Savalani V/S Krishna (khar) Co-op Hsg Society Ltd And 5 Ors ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1026 OF 2014 In SUITS 591 OF 2014 Jethanand Jiwatram Lalwani And 9 Ors ....Petitioner V/S Krishna(khar) Co-operative Housing Society Ltd ....Respondent And 5 Ors WITH SUITS NO. 591 OF 2014 Jethanand Jiwatram Lalwani And 9 Ors ....Plaintiff V/S Krishna(khar) Co-operative Housing Society Ltd Page 2/5 ::: Uploaded on - 18/02/2019 ::: Downloaded on - 18/03/2019 00:59:19 ::: And 5 Ors WITH COURT RECEIVER REPORT NO. 178 OF 2015 In SUITS 426 OF 2013 Krishna (khar) Co-operative Hsg Society Ltd ....Petitioner And8 Ors V/S M/s Radha Kishan Construction And Ors ....Respondent WITH SUITS NO. 137 OF 2016 Kishore Sugnomal Savalani And Rupawanti K ....Plaintiff Savalani V/S Krishna (khar) Co-op Hsg Society Ltd And 5 Ors ....Defendant WITH SUITS NO. 186 OF 2016 Mohandas Bhambani ....Plaintiff V/S Krishna (khar) Co-op. Hsg. Soc. Ltd. And 5 Ors. ....Defendant WITH NOTICE OF MOTION (SUITS) NO. 1498 OF 2018 In SUITS 426 OF 2013 Krishna (khar) Co-operative Hsg Society Ltd ....Petitioner And8 Ors V/S ....Defendant Page 3/5 ::: Uploaded on - 18/02/2019 ::: Downloaded on - 18/03/2019 00:59:19 ::: M/s Radha Kishan Construction And Ors And ....Respondent The Court Receiver High Court Bombay (res) WITH NOTICE OF MOTION (SUITS) NO. 1426 OF 2016 In SUITS 426 OF 2013 Krishna (khar) Co-operative Hsg Society Ltd ....Petitioner And8 Ors V/S M/s Radha Kishan Construction And Ors ....Respondent WITH COURT RECEIVER REPORT NO. 217 OF 2017 In SUITS 426 OF 2013 Krishna (khar) Co-operative Hsg Society Ltd ....Petitioner And8 Ors V/S M/s Radha Kishan Construction And Ors ....Respondent WITH NOTICE OF MOTION (SUITS) LODGING NO. 2600 OF 2018 In SUITS 426 OF 2013 Krishna (khar) Co-operative Hsg Society Ltd ....Petitioner And8 Ors V/S M/s Radha Kishan Construction And Ors ....Respondent Mr. Rishab Shah i/b Raval Shah for the Plaintiff in S. NO.426/12 Page 4/5 ::: Uploaded on - 18/02/2019 ::: Downloaded on - 18/03/2019 00:59:19 ::: Ms. R. C. Nichani a/w Ms. K. C. Nichani for the Plaintiff in S. No. 591 of 2014.
Ms. Minal Chandnani i/b J. S. Chandnani for the Plaintiff in S. No. 137/16 and Suit No. 186 of 2016. Mr. Joel John Carlos Joel John Carlos Applicants in Chs No. 94/2016 Mr. Priyam Kapadia for Court Receiver. Ms. Kavita Deshpande Ist Assistant Court Receiver a/w Mr. RaorRane Mast (Adm) present in Court. Ms. Ms Pamela Dalal a/w Ms Prachi Khandge i/b M. P. Vashi and Associate for the Def. No. 10/11. Mr. H. Rehman for Def. No. 3.
CORAM : B.P. COLABAWALLA, J DATE : 18th February, 2019 P.C. :
At the request of parties, adjourned to 13/03/2019 at 3.00 PM.
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