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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4) in The Central Waqf Council Rules, 1998

(4)An ordinary meeting of the Council may be called by giving not less than [15 days] [Substituted for the words "one month's" by Notification No. G.S.R. 693 (E) dated 25.9.2014 (w.e.f. 30.9.1998)] notice in writing and an extraordinary meeting by giving not less than one week's notice in writing:Provided that an extraordinary meeting may be called by giving shorter notice if the urgency of the business to be transacted, so requires.