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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(ii) in The First Statutes of the National Institutes of Technology

(ii)[ give its views and make its recommendations on any financial proposals or issues affecting the Institute to the Board either on the initiative of the Board or of the Director, or on its own motion.] [Substituted 'give its views and make its recommendations on any financial question affecting the Institute to the Board either on the initiative of the Board or of the Director, or on its own motion.' by Notification No. S.O. 947(E), dated 21.7.2017 (w.e.f. 23.4.2009).]