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Greater Bengaluru City Corporation -

Section 24 in Bangalore Mahanagara Palike Building Bye-laws 2003

24. BUILDING SERVICES.

The planning, design and installation, of air-conditioning and heating installations of the building shall be in accordance with Part VIII Building Services, section 2 – Electrical Installations and section 3 - Air-conditioning and Heating of the National Building Code of India.
24.1PLUMBING SERVICES.The planning, design and installation of water supply systems, drainage, sanitary installations and gas supply installations in buildings, shall be in accordance with Part IX Plumbing Services, section 1 – Water Supply, section 2 – Drainage and Sanitation and section 3 – Gas supply of the National Building Code of India.