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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Greater Bengaluru City Corporation -

Section 24(24) in Bangalore Mahanagara Palike Building Bye-laws 2003

24.1PLUMBING SERVICES.The planning, design and installation of water supply systems, drainage, sanitary installations and gas supply installations in buildings, shall be in accordance with Part IX Plumbing Services, section 1 – Water Supply, section 2 – Drainage and Sanitation and section 3 – Gas supply of the National Building Code of India.