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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(2)(ii) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971

(ii)for the second or any subsequent offence, with imprisonment for a term, which may extend to six months or with fine which may extend to two thousand rupees, or with both.