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[Cites 0, Cited by 0] [Section 63] [Entire Act]

Daman and Diu - Subsection

Section 63(a) in The Daman And Diu Panchayat Regulation, 2012

(a)exercise the powers and perform the duties of the President when he is absent on leave or incapacitated from functioning or when the office of the President falls vacant; and