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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Assam - Subsection

Section 19(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)The Authority shall issue permit for the building plans, on recommendation from the District Fire Officer, for the buildings requiring the scrutiny of the District Fire Officer.