Section 27 in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017
27. The designation of State Nodal Officer for co-ordination of all matters relating to street vending at the state level.
(1)The designated Nodal Officer should not be below the Joint Secretary level.(2)The nodal officer shall have at least a half yearly meeting with the Local Authorities in order to get himself acquainted with various field level issues.(3)The nodal officer may have the feedback forms from the street vendors about the problems faced by them.
