Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Bihar - Subsection Section 27(3) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017 (3)The nodal officer may have the feedback forms from the street vendors about the problems faced by them.
