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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Rajasthan - Subsection

Section 109(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(1)A distribution licensee shall make a petition for determination of wheeling charges and retail tariff complying with the provisions of Part II of these Regulations.