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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Karnataka - Subsection

Section 17(2)(i) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(i)an academician in the field of veterinary and animal and fishery sciences not lower in rank than that of a Professor of the University; or