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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Karnataka - Subsection

Section 17(2) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(2)Registrar shall be ,-
(i)an academician in the field of veterinary and animal and fishery sciences not lower in rank than that of a Professor of the University; or
(ii)an officer of the State Government not below the rank of a Deputy Secretary to Government.