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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Goa - Subsection

Section 56(1)(d) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(d)He/She shall be a person who is in touch with the teaching of the subject to the top classes (VIII, IX and/or X) in a secondary school or a recognised training institute for more than 3 preceding years.