Section 56(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975
(1)A person to be appointed as moderator in a subject shall fulfil the following conditions,-(A)For SSC Examination:(a)He/She should have offered that subject for the degree examination.(b)He/She should have at least 10 years' experience of teaching the subject to the top classes viz. VIII, IX and X of a secondary school or any of the classes in a higher secondary school or a recognised training institute.(c)He/She should have an experience as an Examiner for at least five times at the secondary school certificate examination held by any Examining body during the preceding 10 years.(d)He/She shall be a person who is in touch with the teaching of the subject to the top classes (VIII, IX and/or X) in a secondary school or a recognised training institute for more than 3 preceding years.(e)He/She shall have an experience of setting a question paper in the subject at least thrice during the preceding ten years.(B)For HSSC Examination:(a)He/She should have studied the subject at post graduate degree level.(b)He/She should have at least 10 years' experience of teaching the subject in a Higher Secondary School.(c)He/She should have an experience as an Examiner for at least five times at the higher secondary school certificate examination held by any Examining body during the preceding 10 years.(d)He/She shall be a person in touch with the teaching of the subject in a higher secondary school for at least three preceding years.(e)He/She shall have an experience of setting a question paper in the subject at least thrice during the preceding ten years.
