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Punjab-Haryana High Court

State Of Haryana And Another vs Parma Nand on 2 May, 2012

Author: Rajesh Bindal

Bench: Rajesh Bindal

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

                                      RFA No. 1274 of 2012 (O&M)
                                      LAC No. 526 of 2010
                                      Decided on : 02.05.2012


State of Haryana and another


                                                         ..... Appellants.
                                 Versus

Parma Nand

                                                        ..... Respondent.

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL

         *****

Present: Mr. Ashish Gupta, Assistant Advocate General, Haryana ***** RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in RFA No.1212 of 2012 titled as State of Haryana and another Vs. Phool Singh and others.

(RAJESH BINDAL) JUDGE May 02, 2012 sham