Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Tamilnadu - Section Section 153 in Tamil Nadu Co-operative Societies Rules, 1988 153. Declaration to be made by members of joint farming society. - The declaration to be made under sub-section (1) of section 95 shall be in Form No. 44.
