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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(3) in The Maharashtra Warehouses Act, 1960

(3)It shall come into force on such [date] [25th day of April 1960 vide G.N., A. & C.D., No WHA, 1559/31854-MSC, dated 20th April, 1960.] as the State Government may, by notification in the Official Gazette, appoint.