Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Tamilnadu - Subsection

Section 115(2) in Tamil Nadu Co-operative Societies Rules, 1988

(2)The fees payable for executing processes issued by such Registrar shall be at the rates specified in Schedule IV.