Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(iii) in Selected Statutes (Statutes framed under the Bombay University Act, 1914) (iii)all persons who are designated to be the teachers of the University under section 2(31) of the Act and the Statutes/s made thereunder.
