Section 27(2) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965
(2)A Bazar Yojana may provide for -(a)the construction of structures for the protection of houses and essential supply installations affected or likely to be affected by flood ;(b)the repair or re-construction of houses damaged by flood ;(c)the construction of drains and other outlets for drainage accumulated water;(d)the raising of the level of any area ;(e)the re-laying of sites in any area ;(f)the acquisition of any land necessary for the scheme ;(g)the evacuation of the inhabitants of any locality affected or endangered by flood and the provision of alternative accommodation for them.
