Section 27(2)(a) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

(a)the construction of structures for the protection of houses and essential supply installations affected or likely to be affected by flood ;

Legal Document View