Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 19]

Himachal Pradesh High Court

Subhash Chand vs . Onkar Singh on 21 June, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Subhash Chand vs. Onkar Singh .

Cr.MMO No.17 of 2021 21.06.2022 Present Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.

Mr. Vinod Thakur, Advocate, for the respondent.

Cr.MP No.1399 of 2022 For the reasons stated in the application, the same is allowed and Registry is directed to convert Cr.MMO No.17 of 2021 into criminal revision petition filed under Section 397/401 Cr.P.C. The application stands disposed of.

Cr. Revision No._________ of 2022 Registry after registration of the instant case, list the same for admission next week.

(Sandeep Sharma) Judge 21st June, 2022 (shankar) ::: Downloaded on - 21/06/2022 20:06:32 :::CIS