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[Cites 1, Cited by 9]

Himachal Pradesh High Court

Dinesh Kumar vs . Milkhi Ram & Anr. on 25 April, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Dinesh Kumar vs. Milkhi Ram & anr.

RSA No.114/2021

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25.4.2023 Present: Mr. Tarun Kumar Sharma, Advocate, for the appellant.

Mr. Rajinder Singh Thakur, Advocate, for the respondents.

Learned counsel for the appellant states that an application to bring on record the legal representatives of deceased respondent No.2 was moved on 19th March, 2023. The said application is not on record.

r Learned counsel for the appellant to follow up the matter with the Registry and to ensure that the same is placed on record, after removing the objections, if any.

List on 8th May, 2023.

Jyotsna Rewal Dua Judge 25th April, 2023 (CS) ::: Downloaded on - 25/04/2023 20:46:09 :::CIS