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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Himachal Pradesh - Subsection

Section 88(3) in The Himachal Pradesh Police Act, 2007

(3)The Assistant Superintendent of Police or the Deputy Superintendent of Police or any other officer of equivalent or higher rank shall have the power to award the minor penalty of reprimand or censure to Non- Gazetted Police Officers upto the rank of Sub-Inspectors of Police for such misconduct as may be prescribed.