Section 41(4)(a) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

[Cites 0, Cited by 0] [Section 41(4)] [Section 41] [Entire Act]

(a)shall, unless revoked under section 42, remain in force for such a period as may be prescribed by the Government,

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