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[Cites 0, Cited by 0] [Section 907] [Entire Act]

Bengal Presidency - Subsection

Section 907(a) in Police Regulations, Bengal , 1943

(a)This register shall be kept in B.P. Form No. 170 divided into two parts, by the Reserve officer under the control of the Armed Inspector or the Reserve Office Inspector where one exists. Ordinarily the number of officers shown as employed in the Special Armed Force should correspond with the sanctioned allotment.