Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(1) in Assam Khadi and Village Industries Board Act, 1955

(1)The Board may appoint such members of the staff as it may consider necessary, [Subject to prior approval of Government in the Finance Department.] [Added by Assam Act 27 of 1971, dated 17.12.1971.]