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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Odisha - Subsection

Section 48(3) in The Orissa Boilers Rules, 1970

(3)that the said boiler will, in my judgement, be safe for a period of months, at a working pressure, which is on no account to exceed the pressure stated in Col. 8 of this form.Dated at............ this.............day of...........20..............Inspector of BoilersForm 'C'Notice of examination of Boilers under Sections 7 and 8No..................................... of 20............Office of the Inspector of Boilers, OrissaDated..............20.......In reply to your application dated............you are hereby informed that boiler Registry No ............. at the above-named premises will be thoroughly examined/hydraulically tested by the Government Inspector on the............To enable the examination to be made, you are bound-
(a)to afford to the Inspector all reasonable facilities for the examination and all such information as may reasonably be required of you;
(b)to have the boiler properly prepared and ready for examination in the prescribed manner ; and
(c)in the case of an application for the registration of a boiler, to provide such drawings, specifications, certificates and other particulars as may be prescribed.
Voucher No............ in acknowledgement of original treasury chalan No............ for Rs............ /accompaniesInspector of Boiler, Orissa(See reverse for preparation required)(Reverse of Form 'C')Preparation for examination(See Part II, Chapter I of the Regulations)
(A)Preparation for Thorough Inspection
At every inspection of boiler for the grant or renewal of a certificate, the boiler shall be empty and thoroughly clean in all its parts. All doors of manholes, handholes and right holes and cleaning plug and all caps in the header and mud-drumps of water-tube boilers, all tire bars, heaters, front plates, bridge plates, fire bridges, brick arch, oil fuel bourners and mechanical stroker fittings shall be removed. All valves and cocks comprising the boiler mountings shall be opened up and taken apart and the value and cocks grounds when necessary, before the inspector's visit.Provision shall be made for the removal of lagging or brick work on other concealing part and for the drilling of plates. If required by the Inspector and for verifying the pressure gauge and safety valve dimensions and weights. All smoke tubes, exterior or water-tubes, smoke boxes and external flues must be swept clean.Provision shall be made for the effective disconnection of all steam and hot water communication with any other boilers under steam, as proscribed in Part III of the Regulations. This shall be effected either by the removal of length of pipe from the steam and feed piping or by the insertion of substantial blank flanges, Where blank flanges are employed. They shall be inserted between the flange of the chest and pipe attached to it. No blank flange shall be inserted between a safety valve chest and the boiler.
(B)Preparation of Hydraulic Test
The chest of all mountings subject to steam pressure, shall be in place and shot tight or blank flanged. The safety valves shall either be jammed down or removed and the chest-opening blank flanges. The attachment* for the Inspector pressure gauge shall be in order. All doors shall be property jointed and tightened up. The boiler shall be completely filled with water, care being taken to allow all air to escape and if possible, a preliminary test not exceeding the working pressure of the boiler shall be taken before the Inspector's visit to test, the tightness of the joints. When a boiler is hydraulically tested for the first time it shall be entirely cleared of lagging or brick work ; at subsequent test the lagging or brick work or portions thereof, shall be removed if required by the Inspector.Preparation Now Required (A) (B).....................................................................................Tapped ¾ white worth bolt and nut thread.Note - The last certificate for the boiler shall be shown to the Inspector.Form DReport into the investigation of the accident to Boiler No...ToThe Chief Inspector of BoilersSir,In accordance with the instructions, I have hold a preliminary enquiry into the accident and the circumstances attending to it to boiler No............and now make the following report