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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(vii) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(vii)Register of recovery of outstanding dues of the Centre from gratuity of the pensioners and payment of the same of the Secretary in form N.C.D.S. PFR-36.