Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 12 in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

12. Registers to be maintained by the Controller.

- The Controller shall maintain the following Registers namely :-
(i)Register of payment advice received from the Secretary in form N.C.D.S. PFR-30.
(ii)Register of Pension payment orders issued by the Controller on the Treasuries for payment of pensionary benefit to the retired employees in form N.C.D.S. PFR-31.
(iii)A register of gratuity payment orders issued by the Controller in form N.C.D.S. PFR-32.
(iv)Register of commutted value of pension payment orders issued on Treasuries in form N.C.D.S. PFR-33.
(v)Register of deposits into the Centre's pension fund made by the Secretary in form N.C.D.S. PFR-34.
(vi)A general ledger of the fund in N.C.D.S. PFR-35.
(vii)Register of recovery of outstanding dues of the Centre from gratuity of the pensioners and payment of the same of the Secretary in form N.C.D.S. PFR-36.
(viii)Register of cheque books received and used by the Controller in form N.C.D.S. PFR-37.